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State of Odisha - Section

Section 9 in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

9. Point of supply.

- Unless otherwise agreed to, the supply shall be at a single point at the out-going terminals of the Board, i.e.,-
(i)cut-outs or circuit breakers in the case of L.T. consumers; and
(ii)control switch gear/circuit breaker/High Tension fuses that may be in stalled in the Board's or consumer's premises, as mutually agreed in the case of H.T. consumers subject to provision under Regulation 8 (a).