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[Cites 0, Cited by 0] [Section 49A(12)] [Section 49A] [Entire Act]

State of West Bengal - Subsection

Section 49A(12)(b) in The West Bengal Factories Rules, 1958

(b)Before authorizing a locomotive or wagon to be moved, the shunting jamadar shall satisfy himself that no person is under or in between or in front of the locomotive or wagon.