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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Maharashtra - Subsection

Section 21(1)(b) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961

(b)the total area [* *] [The words 'and particulars' were deleted by Maharashtra 13 of 1962, Section 4(1)(b).] of land which is in excess of the ceiling area;