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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(2) in The Orissa Stage Carriages (Licensing of Conductors) Rules, 1994

(2)If the licensing authority who issued a duplicate licence is not the authority by whom the original licence was issued it shall intimate the fact to the authority by whom the original licence was issued.