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State of Odisha - Section

Section 10 in The Orissa Stage Carriages (Licensing of Conductors) Rules, 1994

10. Issue of duplicate of conductor's licence.

(1)When a duplicate conductor's licence is issued' under Rule 9, it shall be clearly stamped "duplicate" in red and shall be marked with the date of issue of the duplicate and the seal of the licensing authority.
(2)If the licensing authority who issued a duplicate licence is not the authority by whom the original licence was issued it shall intimate the fact to the authority by whom the original licence was issued.
(3)If the licensing authority, who.affixes a new photograph to a duplicate licence as per the provision of Rule 12, is not the authority by whom the original licence was issued, it shall forward the second copy of the photograph to that authority for record.