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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(b) in Accommodation in Orissa Bhavan, Orissa Niwas and Utkai Bhavan Rules, 1991

(b)Telephonic or oral requests shall not be entertained. Written requests may be signed by the private Secretary or any other designated Officer who is competent to address such letters on behalf of the applicant.