Section 1 in Andhra Pradesh General Clauses Act, 1891
1. Short title:.
(a)This Act may be called [the Andhra Pradesh General Clauses Act, 1891] [Substituted for the original short title by the 1st Schedule, Act 9 of 1961.]; and(b)Commencement:. - It shall come into force on the first day of January, 1892.
