Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Andhra Pradesh - Subsection Section 1(a) in Andhra Pradesh General Clauses Act, 1891 (a)This Act may be called [the Andhra Pradesh General Clauses Act, 1891] [Substituted for the original short title by the 1st Schedule, Act 9 of 1961.]; and
