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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(9) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(9)While recording the agreement, the Registering and Agreement Recording Officer shall ensure that the title of land is, as reflected in latest record of rights.