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[Cites 0, Cited by 0] [Section 30(5)] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(5)(ii) in Tamil Nadu Combined Development and Building Rules, 2019

(ii)In case of Metro Rail Corridors, Existing and Proposed properties located within a distance of 500m measured from the centre line of the corridor, Premium FSI shall be charged at 50 % of the normal Premium FSI rate.