Section 2 in The Fertilizer (Movement Control) Order, 1973
2. Definitions.
- In this Order unless the context otherwise requires,(a)"Export" means to take or cause to be taken out of any place within a State to any place outside that State;(b)[ "Fertiliser" shall have the same meaning as given in sub-clause (h) of Clause 2 of the Fertiliser (Control) Order, 1985 but shall not include Straight Phosphate Fertilisers, Straight Fertilisers, N.P. Fertilisers, N.P.K. Fertilisers, Micro-nutrients and Fortified Fertilisers.] [Substituted by SO. 284 (E), dated 20th April, 1994.](c)"State" includes a Union Territory and "State Government" in relation to a Union Territory means the Administrator thereof.
