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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The Fertilizer (Movement Control) Order, 1973

(b)[ "Fertiliser" shall have the same meaning as given in sub-clause (h) of Clause 2 of the Fertiliser (Control) Order, 1985 but shall not include Straight Phosphate Fertilisers, Straight Fertilisers, N.P. Fertilisers, N.P.K. Fertilisers, Micro-nutrients and Fortified Fertilisers.] [Substituted by SO. 284 (E), dated 20th April, 1994.]