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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(2)(iv) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(iv)a certificate of supervision and execution of drainage/sanitary works by the Architect/Engineer/ Supervisor, as the case may be, shall further accompany the notice.