Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Punjab - Subsection Section 20(xi) in The Punjab Land Revenue Rules (xi)report to the patwari any outbreak of disease among animals [or human beings] [Inserted by Punjab Government notification No. 438-R, dated 13th March, 1947.].
