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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Kerala - Subsection

Section 27(2)(d) in Kerala Forest Act, 1961

(d)fells, girdles, marks, lops, taps, uproots, burns, saws, converts or removes, any tree the value of which docs not exceed one hundred rupees, or strips off the bark or leaves from or otherwise damages the same ; or