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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Odisha - Subsection

Section 84(2)(ii) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(ii)That such vessel is manned by adequate and experienced crew as per the relevant law for the time being in force;