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[Cites 0, Cited by 0] [Section 70] [Entire Act]

Union of India - Subsection

Section 70(4) in The Bangalore Metro Railway (General) Rules, 2011

(4)All maintenance work on high tension distribution network shall be undertaken with the permission of the traction power controller who shall ensure maintaining adequate power supplies for the operation of the Bangalore Metro Railway network under the condition prevailing at that time.