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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(i) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(i)"Gujarat Board" means the Gujarat Secondary and Higher Secondary Education Board established under Section 3 of the Gujarat Secondary and Higher Secondary Education Act, 1972 (Gujarat 18 of 1973);