Section 2 in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013
2. Definitions.
(1)In these rules, unless the context otherwise requires,--(a)"Act" means the Gujarat Professional Technical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007 (Gujarat 2 of 2008);(b)"Admission" for the purpose of these rules, means admission of candidates in the First Year of Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses;(c)"Admission Committee" means the "Admission Committee for Professional Courses" constituted by the State Government under Government Notification, Education Department No.GH/SH/7/2008/PVS-102003-639-S, dated the 5th May, 2008;(d)"Architecture Course" means the Bachelor of Architecture in the Professional Educational Colleges or Institutions of the State;(e)"CEPT University, Ahmedabad" means the University established constituted under Section 3 of CEPT University Act, 2005 (24 of 2005);(f)"Construction Technology Aptitude Test" means the test conducted by CEPT University, Ahmedabad, for the purpose of admission to the Bachelor of Construction Technology Course;(g)"Construction Technology Course" means the Bachelor of Construction Technology in CEPT University, Ahmedabad;(h)"Council" means the Council of Architecture constituted under Section 3 of the Architects Act, 1972 (20 of 1972);(i)"Gujarat Board" means the Gujarat Secondary and Higher Secondary Education Board established under Section 3 of the Gujarat Secondary and Higher Secondary Education Act, 1972 (Gujarat 18 of 1973);(j)"Help Centers" means the centre notified by the Admission Committee for facilitation of the candidate for off campus online admission process;(k)"Interior Design Aptitude Test" means the test conducted by CEPT University, Ahmedabad, for the Bachelor of Interior Design Course;(l)"Interior Design Course" means the Bachelor of Interior Design in CEPT University, Ahmedabad;(m)"National Aptitude Test in Architecture (NATA)" means the common entrance test conducted by the Council for the purpose of admissions to Bachelor of Architecture Course;(n)"Qualifying Examination" means the Higher Secondary School Certificate Examination, (Standard XII, 10+2 patterns) or equivalent examination;(o)"Technical Examination Board (TEB)" means the Technical Examination Board, established by the State Government under Government Resolution, Education and Labour Department No.ECT-1064/91813-GH, dated the 11th July, 1966.(p)" Website" means the official website of the Admission Committee to carry out off campus online admission process;(2)The words and expressions used in these rules but not defined shall have the meanings as assigned to them in the Act.
