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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(1) in The West Bengal State Health Service Act, 1990

(1)The scales of pay of persons appointed to the teaching posts [, or administrative posts,] [Words inserted by W. B. Act W.B. Act 13 of 1990.] in the West Bengal Medical Education Service shall be such as may be prescribed.