Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 17 in The West Bengal State Health Service Act, 1990

17. Scales of pay of persons appointed to teaching posts in the West Bengal Medical Education Service [and administrative posts in the West Bengal Public Health-cum-Administrative Service.] [Words substituted for the words 'and posts included in cadre for Public Health-cum-Administration as a separate unit of West Bengal Health Service.' by W.B. Act 26 of 2003.]

(1)The scales of pay of persons appointed to the teaching posts [, or administrative posts,] [Words inserted by W. B. Act W.B. Act 13 of 1990.] in the West Bengal Medical Education Service shall be such as may be prescribed.
(2)The scales of pay of persons [appointed to the administrative posts in the West Bengal Public Health-cum-Administrative Service] [Words substituted for the words 'appointed to the post included in the cadre for Public Health-cum-Administration as a separate unit of the West Bengal Health Service' by W.B. Act 26 of 2003.] shall be such as may be prescribed.