Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(c) in The Orissa (State) Council for Child Welfare Rules, 1996

(c)Review the functioning of the Utkal Balashram Branch, Anganwadi Training Centres and other institutions. Schemes/Projects of the State Council entrusted to the District Council;