Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(2) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(2)No institution affiliated to, or associated with, or maintained by, any other University, whether within or outside the State of Karnataka shall be recognized by the University for any purpose except with the prior approval of the State Government and the University concerned.