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State of Karnataka - Section

Section 4 in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

4. Establishment of new colleges and recognition of institutions by the University.

(1)On and from the date of establishment of the University, no new college imparting education in veterinary, animal and fishery sciences, shall be established except as a constituent or affiliated college of the University.
(2)No institution affiliated to, or associated with, or maintained by, any other University, whether within or outside the State of Karnataka shall be recognized by the University for any purpose except with the prior approval of the State Government and the University concerned.