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[Cites 0, Cited by 0] [Section 74] [Entire Act]

Union of India - Subsection

Section 74(1) in Central Council of Homoeopathy (General) Regulations, 2018

(1)The Central Council shall pay the Travelling Allowances or Daily Allowances, and conveyance charges to non-officials and officials members of the Central Council for undertaking the assignments and duties of the Central Council, as per sub-regulation (2).