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[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(3)(ii) in The Bangalore Metro Railway (General) Rules, 2011

(ii)the door will be designed to swing open and be held at an open position of 900 and the door shall automatically revert to closed and locked position safely if it is left open at less than 900 without need for staff intervention.