Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 281 in The General Rules (Criminal), 1977 281. Provisional classification into superior class. - [* * *] [Omitted by Notification No. 7102p/XXII-2715-80, dated 14th October, 1980.]
