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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(b) in Rajasthan Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2011

(b)"Evaluation Committee", hereinafter referred to as "EC" means the committee, constituted under Regulation 5 hereunder.