Section 2 in Rajasthan Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2011
2. Definitions.
(1)In these regulations, unless the context otherwise requires-(a)"Consultant" includes any individual, firm, body or association of persons, not in the employment of the Commission, who or which, possess or has access to any specialized knowledge, experience or skill;(b)"Evaluation Committee", hereinafter referred to as "EC" means the committee, constituted under Regulation 5 hereunder.
