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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1) in Orissa Secretariat Private Secretaries Service Rules, 1997

(1)The lists prepared in accordance with rule 8 shall be seen to the Commission by the Home Department alongwith all confidential records in respect of all eligible persons for their concurrence.