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State of Odisha - Section

Section 9 in Orissa Secretariat Private Secretaries Service Rules, 1997

9. Constitution with Commission.

(1)The lists prepared in accordance with rule 8 shall be seen to the Commission by the Home Department alongwith all confidential records in respect of all eligible persons for their concurrence.
(2)The Commission shall consider the list alongwith the records received from the Home Department under Sub-rule (1) and may concur in the list unless it considers any change necessary :
(3)The Commission may, after making necessary changes, if any, give concurrence to the list and send the same to the Home Department.