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[Cites 0, Cited by 0] [Section 0(9)] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(9)(r) in UGC (Institutions Deemed to be Universities) Regulations, 2019

(r)To submit the type of courses those are being offered latest by 30th April every year. The details to be provided are - year, department, courses offered, whether the course is professional or general, approval of the statutory council, approval of the UGC, student intake, actual number of students enrolled, etc