Section 15(1) in Orissa School Education (Community Participations) Rules, 2000
(1)There shall be a school education fund for every school consisting of the following :-(i)funds released by the Government of local bodies for management or improvement of infrastructure of the school, which will not include salary grant released by the Govt.;(ii)funds for school contingencies released by local bodies or Government;(iii)funds released by the Panchayats in favour of the school;(iv)corpus fund collected from members and donors including grant-in-aid received from Government for further development in the schools; ana(v)fee collected, if any, from students and donations received from other sources.
