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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(1)(i) in Orissa School Education (Community Participations) Rules, 2000

(i)funds released by the Government of local bodies for management or improvement of infrastructure of the school, which will not include salary grant released by the Govt.;