Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Bihar - Subsection Section 24(2) in Bihar Regional Development Authority Act, 1974 (2)vf/kd ls vf/kd ikap o"kksZa ds vUrjky ij ;kstuk dk iw.kZr% iqufoZykstu vkSj egRoiw.kZ uhfr fo"k;d ckrksa dk okf"kZd iqufoZyksdu fd;k tk;xkA
