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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(16) in Tamil Nadu Private University Rules, 2019

(16)Details of projected detailed financial statement :-
(a)Details about the expenditure on each of the proposed courses.
(Detailed information given in paragraph.......................................of the Project Report)
(i)Estimate of recurring expenditure.
(ii)Sources of finance.
(iii)Estimated expenditure per student.
(b)Scheme for generation of funds internally from various sources.
(Detailed information given in paragraph.......................................of the Project Report)
(i)Fee from Students.
(ii)Consultancy Services.
(iii)Other activities relating to the objects of the Private University.