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[Cites 0, Cited by 0] [Section 39] [Entire Act]

Bengal Presidency - Subsection

Section 39(a) in The Calcutta Port Rules, 1943

(a)shall, on arrival in the Port of Calcutta rig in her jib and driver booms and keep them so rigged until the pilot assumes charge for the purpose of taking her to sea. Yards and masts shall also be struck when so directed by the Harbour Master (Port). Top-gallant yards may be sent aloft 48 hours before the vessel leaves her moorings.