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Bengal Presidency - Section

Section 39 in The Calcutta Port Rules, 1943

39. Sea-going sailing vessels.

- Every sailing vessel classified as sea-going-
(a)shall, on arrival in the Port of Calcutta rig in her jib and driver booms and keep them so rigged until the pilot assumes charge for the purpose of taking her to sea. Yards and masts shall also be struck when so directed by the Harbour Master (Port). Top-gallant yards may be sent aloft 48 hours before the vessel leaves her moorings.
(b)shall, from the 1st day of May to the 30th day of June, and from the 1st day of October to the 15th day of November, have her royal and top-gallant yards on deck, and mast-ropes rove in readiness to send the top-gallant mast down at short notice. All such vessels entering the Port of Calcutta between the said dates may be placed in moorings with their top-gallant masts and yards aloft, but their top-gallant yards shall be sent down within 24 hours after they are moored.
Precautions Against Accidents