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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Rajasthan - Subsection

Section 42(iii) in Rajasthan Para-medical Council Regulations, 2014

(iii)who has passed the Para-medical course from any institution/ Government body, outside the territories of Rajasthan, recognized for the purpose by the concerned State Government or Central Government.