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State of Rajasthan - Section

Section 42 in Rajasthan Para-medical Council Regulations, 2014

42. Eligibility for registration.

- The following persons shall be eligible for registration, -
(i)who has obtained certificate of a Para-medical course from any Government body or private body permitted by the Government for the purpose who has run the course and awarded certificate before the commencement of these regulations.
(ii)who has passed the Para-medical course from any institution recognized by the Rajasthan Para-medical Council.
(iii)who has passed the Para-medical course from any institution/ Government body, outside the territories of Rajasthan, recognized for the purpose by the concerned State Government or Central Government.
(iv)who has paSsed the Para-medical course from any institution, outside the territories of India, recognized for the purpose by the Government of the country concerned and verified by Government of India.