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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(3)(a) in The Orissa Contributory Provident Fund Rules, 1938

(a)if he is an officer who draws his own pay bills; by making no deduction on account of subscription in his first pay bill drawn after proceeding on leave; and