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State of Odisha - Section

Section 7 in The Orissa Contributory Provident Fund Rules, 1938

7. Conditions and rates of subscriptions.

(1)Every subscriber shall subscribe monthly to the Fund when on duty on foreign service.
(2)A subscriber may, at his option, subscribe during leave.
(3)The subscriber shall intimate his election not to subscribe during leave in the following manner -
(a)if he is an officer who draws his own pay bills; by making no deduction on account of subscription in his first pay bill drawn after proceeding on leave; and
(b)if he is not an officer who draws his own pay bills, by written communication to the head of his office before he proceeds on leave.
Failure to make due and timely intimation shall be deemed to constitute an election to subscribe.The option of a subscriber intimated under this Sub-rule shall be final.
(4)[ A subscriber shall not subscribe to the Fund during the last four months of his service prior to the date of his retirement on superannuation;] [Inserted by F.D.No. 24667, dated 20.5.1981.]