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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(b) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(b)In examining the answer-books, the Examiner shall indicate clearly on the left hand margin in the answer-books the number of marks awarded by him to each separate answer. On the title page of the answer-book too, in the columns provided for the purpose he/she shall note down the marks allotted by him to each question separately. The marks shall be distinctly written in ink or with red or blue pencil (a lead pencil shall not be used) in the Examiner's own hand writing. Half marks shall be raised in the total only and not in individual questions or parts thereof to the next whole parts, the marks may be awarded part-wise and the sub-total of the whole question may be indicated in the last part attempted by the candidate and on the title page where in a question there is break-up of marks i.e. 4+3+9+4 the examiner should mark the answer accordingly and not on ad hoc or lump sum form.