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[Cites 0, Cited by 3] [Section 89(2)] [Section 89] [Entire Act]

State of Rajasthan - Subsection

Section 89(2)(iii) in Rajasthan Panchayati Raj Act, 1994

(iii)[Primary and Upper Primary School] [Substituted by Section 51 of Rajasthan Panchayati Raj (Amendment) Act, 2000, published in Rajasthan Gazette Extraordinary Part IV-A dated 3.5.2000 with immediate effect.] Teachers; [***]