Section 89(2) in Rajasthan Panchayati Raj Act, 1994
(2)The Service may be divided into different categories, such category being divided into different grades, and shall consist of -(i)village level workers;(ii)Gramsevikas;(iii)[Primary and Upper Primary School] [Substituted by Section 51 of Rajasthan Panchayati Raj (Amendment) Act, 2000, published in Rajasthan Gazette Extraordinary Part IV-A dated 3.5.2000 with immediate effect.] Teachers; [***][Deleted by the Rajasthan Panchayati Raj (Amendment) Act, 2008 published in Rajasthan Gazette Extraordinary Part IV-A dated 5.4.2008.](iv)ministerial establishment may (except Accountants and Junior Accountants) [; and][Substituted, ibid.](v)[ Prabodhak and Senior Prabodhak.] [Added Rajasthan Panchayati Raj (Amendment) Act, 2008 published in Rajasthan Gazette Extraordinary Part IV-A dated 5.4.2008.]
