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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(7)(a) in The Maharashtra Electricity Regulatory Commission (Consumer Grievance Redressal Forum & Electricity Ombudsman) Regulations, 2006

(a)information including commercial confidence, trade secrets or intellectual property, the disclosure of which would harm the competitive position of a third party, unless the Forum is satisfied that larger public interest warrants the disclosure of such information; or