Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Sunil Dubey vs Union Of India on 16 October, 2024

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

1 WP-13898-2018 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 13898 of 2018 (SUNIL DUBEY Vs UNION OF INDIA AND OTHERS ) Dated : 16-10-2024 (Final Hearing) List this case in the next week along with Writ Petition No.10568/2017.

(G. S. AHLUWALIA) JUDGE TG /-

Signature Not Verified Signed by: TRUPTI GUNJAL Signing time: 16-10-2024 18:39:24