Madhya Pradesh High Court
Sunil Dubey vs Union Of India on 16 October, 2024
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 WP-13898-2018 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 13898 of 2018 (SUNIL DUBEY Vs UNION OF INDIA AND OTHERS ) Dated : 16-10-2024 (Final Hearing) List this case in the next week along with Writ Petition No.10568/2017.
(G. S. AHLUWALIA) JUDGE TG /-
Signature Not Verified Signed by: TRUPTI GUNJAL Signing time: 16-10-2024 18:39:24