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State of West Bengal - Section

Section 47 in West Bengal Electrical Licensing Rules, 2017

47. Unauthorized entries, mutilations or defacements of Workmen's permits. Supervisor's certificates of Competency and Electrical Contractor's Licenses.

- Any mutilation or defacement of any unauthorized entry in, any workman's pemrit or Supervisor's Certificate of competency or National Certificate of Supervisors or Certificate of Authorization of Chartered Electrical Safety Engineer electrical Contractor's license shall make the permit, certificate, authorization or license as the case may be, liable to cancellation by the Board. The decision of the Board in this regard shall be final.