Section 2 in The M.P. Janapada Panchayat (Budget Estimates) Rules, 1997
2. Definitions.
- In these rules, unless the context otherwise requires :-(a)"Act" means the Madhya Pradesh Panchayat Raj Adhiniyam, 1993 (No. 1 of 1994);(b)"Financial Year" means the year commencing on the First day of April, and ending on 31st March of the succeeding calendar year;(c)"Form" means a form appended to these rules;(d)"Section" means a section of the Act;(e)"Year" means a financial year:(f)"Chief Executive Officer" means the Chief Executive Officer of Janapada Panchayat.
