Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] NCT Delhi - Subsection Section 24(3) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000 (3)A nomination paper shall be supplied by the returning officer or an officer authorized by him, in this behalf to an elector on demand.
